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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(3) in Chhattisgarh Vishesh Kshetra (Achal Sampatti ka Vyayan) Niyam, 2008

(3)The Authority may transfer properties on hire purchase or self financing or such other schemes, which shall be published in public notice, that the Authority may decide after considering the income group and need of the beneficiaries.