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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(1) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(1)to function as a high-level teaching and research organisation in Sanskrit language, Literature and Vedic studies and Shastras such as Vyakarana, Samkhya, Yoga, Nyaya, Vaisheshika, Mimamsa. Vedanta, Bauddha, Jaina, Dharma Shastra and others and also supportive education;