Rajasthan High Court - Jaipur
Devender Singh vs Raj University Of Health Sci Anr on 30 May, 2017
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Civil Writ Petition No. 11874 / 2012
Devender Singh
----Petitioner
Versus
Raj University Of Health Sci Anr
----Respondent
_____________________________________________________ For Petitioner(s) : Mr. H.V. Nandwana For Respondent(s) : Mr. M.A. Khan _____________________________________________________ HON'BLE MR. JUSTICE KANWALJIT SINGH AHLUWALIA Order 30/05/2017 Shri H.V. Nandwana, learned counsel for the petitioner, has stated that since appointment letter has been issued in favour of the petitioner, present petition seeking appointment has been rendered infructuous and may be disposed of as such.
Ordered accordingly.
(KANWALJIT SINGH AHLUWALIA)J. Govind/