Income Tax Appellate Tribunal - Mumbai
Merind Ltd, Mumbai vs Acit Cen Cir 14, Mumbai on 30 November, 2016
आयकर अपीलीय अिधकरण," 'जी'" ायपीठ, मुंबई
IN THE INCOME TAX APPELLATE TRIBUNAL "G" BENCH, MUMBAI
ी राजे , लेखा सद , एवं ी अमरजीत िसंह, ाियक सद , के सम
BEFORE SHRI RAJENDRA, AM AND SHRI AMARJIT SINGH, JM
आयकर अपील सं/ I.T.A. No.906/Mum/2011
(िनधारण वष / Assessment Year: 2004-05)
Merind Limited बनाम/ Assistant Commissioner of
Mulu nd Goregaon Link Road Vs. Income Tax Range 10(3)
Bhandup (West) Aaykar Bhavan,
Mumbai - 400078 Maharshi Karve Road,
Mumbai - 400020
थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACM2735P
(अपीलाथ /Appellant) .. ( थ / Respondent)
Assessee by: Ms. Mansi Modi
Department by: Shri S. Senthil Kumar
सु नवाई की तारीख / Date of Hearing: 30.11.2016
घोषणा की तारीख /Date of Pronouncement: 30.11.2016
आदे श / O R D E R
PER AMARJIT SINGH, JM:
This is an appeal against the order dated 22.11.2010 passed by the Commissioner of Income Tax (Appeals) -22, Mumbai [hereinafter referred to as the "CIT(A)"] relevant to the assessment year 2004-05.
2. The assessee has moved an application dated 29.11.2016 to withdraw the present appeal to which the learned DR has no objection. Therefore, in view of the said circumstances the appeal filed by the assessee is dismissed as withdrawn.
3. In the result, the appeal filed by the assessee is hereby ordered to dismissed as withdrawn.
ITA No.906/Mum/2011Assessment Year: 2004-05 Order pronounced in the open court on 30th November, 2016 Sd/- Sd/-
(RAJENDRA) (AMARJIT SINGH)
लेखा सद / ACCOUNTANT MEMBER ाियक सद /JUDICIAL MEMBER
मुंबई Mumbai; िदनां क Dated :30th November, 2016 MP आदे श की ितिलिप अ ेिषत/Copy of the Order forwarded to :
1. अपीलाथ / The Appellant
2. थ / The Respondent.
3. आयकर आयु (अपील) / The CIT(A)-
4. आयकर आयु / CIT
5. िवभागीय ितिनिध, आयकर अपीलीय अिधकरण, मुं बई / DR, ITAT, Mumbai
6. गाड फाईल / Guard file.
आदे शानुसार/ BY ORDER, स ािपत ित //True Copy// उप/सहायक पंजीकार (Dy./Asstt. Registrar) आयकर अपीलीय अिधकरण, मुं बई / ITAT, Mumbai 2