Jharkhand High Court
Raj Narayan Chaubey vs The State Of Jharkhand And Others on 30 March, 2026
Author: Ananda Sen
Bench: Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
WP(C) No. 1979 of 2026
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Raj Narayan Chaubey ... Petitioner(s)
Versus
The State of Jharkhand and Others ... Respondent(s)
CORAM : SRI ANANDA SEN, J.
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For the Petitioner(s) : Mr. Praveen Chandra, Advocate Mr. Kumar Sameer, Advocate For the State : Mr. Sachin Kumar, Advocate .........
xx /30.03.2026: This application will be heard.
2. Admit.
3. No coercive step shall be taken against the petitioner in relation to the letter No.17/ Vividh - 06/2025 issued by Secretory, Department of School, Education and Literary Dept. Govt of Jharkhand.
(ANANDA SEN, J.) 30.03.2026 R.Kumar/ 1