Delhi High Court - Orders
Abbott Healthcare Private Limited vs National Pharmaceutical Pricing ... on 16 April, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:19.04.2021
22:38:35
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3602/2020
ABBOTT HEALTHCARE PRIVATE LIMITED ..... Petitioner
Through: None.
versus
NATIONAL PHARMACEUTICAL PRICING AUTHORITY &
ANR. ..... Respondents
Through: Mr. Chetan Sharma, ASG with Mr.
Kirtiman Singh, CGSC, Mr. Waize
Ali Noor and Ms. Taha Yasin,
Advocates for UOI.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 16.04.2021
1. This hearing has been done through Video Conferencing.
2. The pleadings are complete.
3. List on 6th August, 2021.
PRATHIBA M. SINGH, J.
APRIL 16, 2021/dk/Ak