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Delhi High Court - Orders

Abbott Healthcare Private Limited vs National Pharmaceutical Pricing ... on 16 April, 2021

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                    Signature Not Verified
                                                    Digitally Signed By:DINESH
                                                    SINGH NAYAL
                                                    Signing Date:19.04.2021
                                                    22:38:35


$~30
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+                       W.P.(C) 3602/2020
     ABBOTT HEALTHCARE PRIVATE LIMITED                     ..... Petitioner
                 Through: None.
                 versus

     NATIONAL PHARMACEUTICAL PRICING AUTHORITY &
     ANR.                                       ..... Respondents
                    Through: Mr. Chetan Sharma, ASG with Mr.
                             Kirtiman Singh, CGSC, Mr. Waize
                             Ali Noor and Ms. Taha Yasin,
                             Advocates for UOI.
     CORAM:
     JUSTICE PRATHIBA M. SINGH
              ORDER

% 16.04.2021

1. This hearing has been done through Video Conferencing.

2. The pleadings are complete.

3. List on 6th August, 2021.

PRATHIBA M. SINGH, J.

APRIL 16, 2021/dk/Ak