State Consumer Disputes Redressal Commission
Anupam Finlease (India) Ltd., vs Muraleedharan, S/O Kannan, on 26 December, 2011
Daily Order
Kerala State Consumer Disputes Redressal Commission Vazhuthacaud,Thiruvananthapuram First Appeal No. A/11/832 (Arisen out of Order Dated 27/08/2011 in Case No. CC/11/161 of District Kasaragod) 1. The Branch Manager,Anupam Finlease (India) Ltd Kanjagad,Kasargod Kasargod Kerala ...........Appellant(s) Versus 1. Muraleedharan Madivayal,Pilicode,Kasaragod Kasaragod Kerala ...........Respondent(s) BEFORE: HONARABLE MR. JUSTICE SHRI.K.R.UDAYABHANU PRESIDENT PRESENT: ORDER
KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION VAZHUTHACAUD, THIRUVANANTHAPURAM.
APPEAL NO. 832/2011
JUDGMENT DATED:26-12-2011
PRESENT:
JUSTICE SHRI. K.R. UDAYABHANU : PRESIDENT
SHRI.S. CHANDRAMOHAN NAIR : MEMBER
Anupam Finlease ( India) Ltd., Repd., by its Branch Manager, Kanjagad Branch, : APPELLANT Kasaragod District-600 079.
(By Adv:Sri.C.S.Rajmohan)
Vs.
Muraleedharan, S/o Kannan,
Madivayal, Pilicode, : RESPONDENT
Kasaragod-671 353.
JUDGMENT
JUSTICE SHRI. K.R. UDAYABHANU: PRESIDENT
Appellants are the opposite parties/financiers in CC.161/11 in the file of CDRF, Kasaragod. The complaint stands allowed.
2. The opposite party/appellant was exparte before the Forum. It is submitted that by the time the counsel reached the Forum the matter was over and that he could not appear before the Forum in time.
3. In the circumstances and in view of the fact that the order is not a considered order, the same is set aside on condition that the appellant/opposite party pay a sum of Rs.5000/- towards cost to the complainant or deposit the same which can be withdrawn by the complainant. On payment of cost the Forum will permit the opposite parties to contest the matter. The Forum will issue notice to the complainant. The matter stands posted before the Forum on 24.1.2012.
Office will forward a copy of this order to the Forum.
JUSTICE K.R. UDAYABHANU: PRESIDENT S. CHANDRAMOHAN NAIR: MEMBER VL.
[HONARABLE MR. JUSTICE SHRI.K.R.UDAYABHANU] PRESIDENT