Section 11 in R.K. University First Statutes, 2011
11. The Board of Management.
- [11.1] The Board of Management shall consist of the following persons namely:-(a)The President;(b)The Provost;(c)Two members of the Governing Body, to be nominated by the Sponsoring Body;(d)Two persons, who are not the members of the Governing Body, to be. nominated by the Sponsoring Body;(e)Three, persons from amongst the faculty members of the University, to be nominated by the Sponsoring Body; and(f)One faculty member, to be nominated by the President.
