Bombay High Court
Kantilal Khimji Haria And 7 Ors vs Sanyam Realtors Private Limited And Anr on 29 June, 2022
Author: Prithviraj K Chavan
Bench: G.S. Patel, Prithviraj K Chavan
6-OS-IA-L-16612-2022=.DOC
Uday
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEAL (L) NO. 16606 OF 2022
WITH
INTERIM APPLICATION (L) NO. 16612 OF 2022
IN
APPEAL (L) NO. 16606 OF 2022
Kantilal Khimji Haria & Ors .. Appellants
Versus
Sanyam Realtors Private Ltd & Anr ...Respondents
Mr Rajiv Narula, a/w Mehek Choudhary i/b Jhangiani Narula &
Associates for the Appellants
Mr Dinyar D Madon, Aditya Shiralkar, Vivek Shiralkar, Yashoda
Desai & Vijay Poojari i/b Shiralkar & Co. for Respondent No.1
CORAM G.S. Patel &
Prithviraj K Chavan, JJ.
DATED: 29th June 2022
PC:-
1. After some arguments, Mr Narula seeks leave to withdraw the appeal.
2. The Appeal is dismissed as withdrawn.
Digitally signed by UDAYUDAY SHIVAJI JAGTAP SHIVAJI Date: JAGTAP 2022.06.30 17:59:10 +0530 Page 1 of 2 29th June 2022
6-OS-IA-L-16612-2022=.DOC
3. However, it is clarified that all contentions in the part heard Interim Application are expressly kept open.
4. The pending I.A.(L) No. 16612 of 2022 is infructous and hence disposed off.
(Prithviraj K Chavan, J) (G. S. Patel, J) Page 2 of 2 29th June 2022