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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(d) in Inland Vessels (Prevention and Control of Pollution and Protection of Inland Water) Rules, 2016

(d)"holding tank" means a tank used for the collection and storage of oily mixture or bilge water or sludge or pre wash of chemicals and obnoxious substances;