Bombay High Court
Futura Polyesters Ltd vs Daewoo International Corporation Ltd ... on 29 October, 2018
Bench: A.S. Oka, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS LODGING NO. 1628 OF 2018
In
APPEALS LODGING NO . 323 OF 2018
Futura Polyesters Ltd. ....Petitioner
V/S
Daewoo International Corporation Ltd And Anr ....Respondent
Mr. Dinesh Purandare a/w Ms. Henna Daulat & Ms. Anisha Zachariah i/b Crawford Bayley & Co for applicant CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 29th October, 2018 P.C. :
Not on board, taken on board.
Place the chamber summons a/w appeal on 31/10/2018.
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