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Madhya Pradesh High Court

Fatiya vs The State Of Madhya Pradesh on 2 February, 2022

Author: Vivek Agarwal

Bench: Vivek Agarwal

                                                            1
                           IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                             ON THE 2nd OF FEBRUARY, 2022

                                     MISC. CRIMINAL CASE No. 1135 of 2022

                               Between:-
                               FATIYA S/O CHAINSINGH , AGED ABOUT 55
                               Y E A R S , OCCUPATION: LABOUR  CASTE
                               BHILALA VILLAGE MAJHGAON 450 221 P.S.
                               NEPANAGAR TEH. AND DISTT. BURHANPUR
                               (MADHYA PRADESH)

                                                                                    .....PETITIONER
                               (BY SHRI ASHUTOSH JOSHI, ADVOCATE)

                               AND

                               THE STATE OF MADHYA PRADESH THROUGH
                               STATION HOUSE OFFICER P.S. NEPANAGAR
                               TEH. AND DISTT. BURHANPUR (MADHYA
                               PRADESH)

                                                                                .....RESPONDENTS
                               (BY SHRI PUSHPENDRA VERMA, PANEL LAWYER)
                                           (Heard through Video Conferencing)
                             This appeal coming on for admission this day, Hon'ble Shri Justice
                      Vivek Agarwal passed the following:
                                                            ORDER

Learned counsel for the applicant, after arguing for some time, prays for withdrawal of this application.

Accordingly, this M.Cr.C. is dismissed as withdrawn.





                                                                           (VIVEK AGARWAL)
                                                                                JUDGE
                      ts




Signature
 SAN      Not
Verified

Digitally signed by
TULSA SINGH
Date: 2022.02.02
18:58:46 IST