Vikas Kamalakar Walawalkar vs The Deputy Salt Commissioner on 19 August, 2025

[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Vikas Kamalakar Walawalkar vs The Deputy Salt Commissioner on 19 August, 2025

Bench: Aravind Kumar

     ITEM NO.42                             COURT NO.15                SECTION IX

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                         Petition(s) for Special Leave to Appeal (C) No.10687/2025

     [Arising out of impugned final judgment and order dated 07-04-2025
     in IA No.2195/2024 passed by the High Court of Judicature at
     Bombay]

     VIKAS KAMALAKAR WALAWALKAR                                        Petitioner(s)

                                                   VERSUS

     THE DEPUTY SALT COMMISSIONER & ORS.                               Respondent(s)

     IA No. 166892/2025 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 96168/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 168448/2025 - EXEMPTION FROM FILING O.T. IA No. 166894/2025 - EXEMPTION FROM FILING O.T. IA No. 166702/2025 - INTERVENTION/IMPLEADMENT IA No. 98235/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 98157/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 96173/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 19-08-2025 This matter was called on for hearing today.

CORAM : HON'BLE MR. JUSTICE ARAVIND KUMAR HON'BLE MR. JUSTICE N.V. ANJARIA For Petitioner(s) : Mr. Gopal Sankaranarayanan, Sr. Adv.

Mr. S. C. Mahimtura, Adv.

Mr. Kush Chaturvedi, AOR Mrs. Prerna Priyadarshini, Adv. Mr. Neel Kamal Mishra, Adv. Mr. Syed Faraz Alam, Adv.

Mr. Ishaan Mahimtura, Adv. Mr. Ishaan Zaveri, Adv.

Mr. Atharva Gaur, Adv.

Mr. Aayushman Aggarwal, Adv. Mr. Tushar Shrivastava, Adv. Mr. Shourya Das Gupta, Adv. Ms. Ayesha Choudhary, Adv.

Signature Not Verified

For Respondent(s) : Mr. Raj Bahadur Yadav, AOR Digitally signed by SNEHA DAS Date: 2025.08.19 18:52:54 IST Reason: Mr. Tushar Mehta, Solicitor General Mr. Gurmeet Singh Makker, AOR 1 Ms. Rajeshwari Shankar, Adv.

Mr. Madhav Sinhal, Adv.

Mr. Amit Sharma-ii, Adv.

Mr. Kartikeya Asthana, Adv. Ms. Pallavi Mishra, Adv.

Mr. H. K. Chaturvedi, AOR Mrs. Anjali Chaturvedi, Adv. Mr. Sagar Chaturvedi, Adv. Ms. Megha Chaturvedi, Adv. Ms. Shreeaa Singh, Adv.

UPON hearing the counsel the Court made the following O R D E R List tomorrow, i.e., on 20.08.2025.

     (NEHA GUPTA)                               (AVGV RAMU)
SENIOR PERSONAL ASSISTANT                    COURT MASTER (NSH)




                                 2

Unlock Advanced Research with PRISMAI

Supreme Court - Daily Orders