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State of Tamilnadu - Section

Section 2 in Special Rules for Regulating the Construction and Maintenance in the Vicinity of Civil Aerodromes, 1970

2. Application of building rules.

- These rules shall be in addition to the building rules made under the Tamil Nadu District Municipalities Act, 1920 (Tamil Nadu Act V of 1920), but shall have effect notwithstanding anything inconsistent therewith contained in the building rules.