Madhya Pradesh High Court
Sawan Jaiswal vs The State Of Madhya Pradesh on 9 January, 2020
Author: B. K. Shrivastava
Bench: B. K. Shrivastava
1 MCRC-52535-2019 The High Court Of Madhya Pradesh MCRC-52535-2019 (SAWAN JAISWAL Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 09-01-2020 Due to shortage of time, case could not be reached for hearing. Therefore, list the case on Monday, i.e. 13.01.2020.
(B. K. SHRIVASTAVA) JUDGE akanksham Digitally signed by AKANKSHA MAURYA Date: 10/01/2020 10:39:40