Bombay High Court
Altus Uber Imo No. 9385300 vs Siem Offshore Rederi As on 19 October, 2018
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS
LODGING NO. 1089 OF 2018
In
COMMERCIAL APPEAL LODGING NO . 465 OF 2018
Altus Uber Imo No. 9385300 ....Petitioner
V/S
Siem Offshore Rederi As ....Respondent
WITH COMMERCIAL APPEAL LODGING NO. 465 OF 2018 In NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS LODGING NO .
1392 OF 2018 Altus Uber Imo No. 9385300 ....Petitioner V/S Siem Offshore Rederi As ....Respondent Mr.Sunip Sen alw/ Mr.Pandurang Pol i/b Pol Legal Juris For the Appellant/Applicant Mr.Prashant Pratap, Senior Advocate a/wMr.Vishal Muglikar, Nisshan Shetty i/b Kaushik S. Krishnaswamy for respondent-Siem Offshore Redri,AS.
CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 19th October, 2018 Page 1/2 ::: Uploaded on - 19/10/2018 ::: Downloaded on - 22/10/2018 01:28:16 ::: P.C. :
Stand over to 23/10/2018.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 19/10/2018 ::: Downloaded on - 22/10/2018 01:28:16 :::