Section 9(2)(a) in The City of Nagpur Corporation Act, 1948

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Nagpur Province - Subsection

Section 9(2)(a) in The City of Nagpur Corporation Act, 1948

(a)The figures of the latest census finally published and pending publication of final figures of the latest census shall mean the provisional figures published of such census; and

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Nagpur Province - Subsection

Section 9(2)(a) in The City of Nagpur Corporation Act, 1948