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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The National Small Savings Fund (Custody and Investment) Rules, 2001

(2)Investments made in the Securities of Central Government against collections from the 1st April, 1999 shall be accounted for under "Major Head - 8007 Investments of National Small Savings Fund Minor Head - 102 Investments in the Central Government Special Securities against collections from the 1st April, 1999".