Section 46 in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949
46. On the 1st of January and 1st July of each year each Assistant Collector shall submit a statement in form Z. F. A. No. 15 to the Collector showing progress of work with regard to grant of reimbursement and the Collector shall send a consolidated statement for his district by Junuary 15 and July 15 respectively to Government in the Revenue Department through the Commissioner, Zamindari Abolition.
