Supreme Court - Daily Orders
M.P. Housing And Infrastructure ... vs Hari Ram Sen on 14 August, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.32 COURT NO.6 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
14152-14153/2015
(Arising out of impugned final judgment and order dated 04/07/2013
in WP No. 3979/2007, 18/06/2014 in WA No. 147/2014 passed by the
High Court of M.P. at Jabalpur)
M.P. HOUSING AND INFRASTRUCTURE DEVELOPMENT
BOARD AND ANR. Petitioner(s)
VERSUS
HARI RAM SEN Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 14/08/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Sushil Dutt Salwan,Adv.
Mr. Pramod Dayal,Adv.
Mr. Nikunj Dayal,Adv.
Ms. Payal Dayal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed on the ground of delay as well as on merits.
(Ashwani Thakur) (Indu Bala Kapur)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2015.08.18
17:06:49 IST
Reason: