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Supreme Court - Daily Orders

M.P. Housing And Infrastructure ... vs Hari Ram Sen on 14 August, 2015

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.32                               COURT NO.6               SECTION XV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                  No(s).
     14152-14153/2015

     (Arising out of impugned final judgment and order dated 04/07/2013
     in WP No. 3979/2007, 18/06/2014 in WA No. 147/2014 passed by the
     High Court of M.P. at Jabalpur)

     M.P. HOUSING AND INFRASTRUCTURE DEVELOPMENT
     BOARD AND ANR.                                                     Petitioner(s)

                                                     VERSUS

     HARI RAM SEN                                                       Respondent(s)

     (with appln. (s) for c/delay in filing SLP)


     Date : 14/08/2015 These petitions were called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                 Mr.   Sushil Dutt Salwan,Adv.
                                       Mr.   Pramod Dayal,Adv.
                                       Mr.   Nikunj Dayal,Adv.
                                       Ms.   Payal Dayal,Adv.
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petitions are dismissed on the ground of delay as well as on merits.



                         (Ashwani Thakur)                          (Indu Bala Kapur)
                          COURT MASTER                               COURT MASTER

Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2015.08.18
17:06:49 IST
Reason: