Rajasthan High Court - Jaipur
Multani Pharmacuticals Ltd vs Raj Drugs And Pharmacuticals Ltd on 2 September, 2021
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Company Application No. 2/2021
Multani Pharmacuticals Ltd,
----Petitioner
Versus
Raj Drugs and Pharmacuticals Ltd
----Respondent
For Petitioner(s) : Mr.Siddharth Bapna, Adv. For Respondent(s) : Mr.Tarun Kumar Mishra, Adv.
(Through VC) Official Liquidator Mr.C.M. Karl Marx.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 02/09/2021 Learned counsel Mr.Siddharth Bapna will furnish copy of the petition in the office of Mr.Tarun Kumar Mishra, Adv.
Learned counsel Mr.Tarun Kumar Mishra is granted two weeks time to file reply.
List on 30.09.2021.
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