Delhi High Court - Orders
Dr Ambedkar Primary Teachers Training ... vs National Council For Teacher Education ... on 14 March, 2024
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~316 & 317
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 234/2024 & CM APPL. 1058/2024
DR AMBEDKAR PRIMARY TEACHERS TRAINING
INSTITUTE ..... Petitioner
Through: Mr. Sanjay Sharawat and Mr.
Ashok Kumar, Advs.
versus
NATIONAL COUNCIL FOR TEACHER EDUCATION &
ANR. ..... Respondents
Through: Mr. Anuj Kapoor, Adv.
+ W.P.(C) 305/2024 & CM APPL. 1407/2024
GOBINDAPUR ACADEMIC PTTI ..... Petitioner
Through: Mr. Sanjay Sharawat and Mr.
Ashok Kumar, Advs.
versus
NATIONAL COUNCIL FOR TEACHER EDUCATION &
ANR. ..... Respondents
Through: Mr. Anuj Kapoor, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 14.03.2024
1. It is now 4.50 pm.
2. It is not possible to take up this matter today.
3. Re-notify on 6 May 2024.
4. Interim order, if any, to continue till the next date of hearing.
C. HARI SHANKAR, J.
MARCH 14, 2024/ab Click here to check corrigendum, if any This is a digitally signed order.
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