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State of Uttar Pradesh - Section

Section 5 in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

5.

All patwaris in the provinces except in the areas to which the Act does not apply shall deposit, by a date to be fixed by the Board the Khatauni and Khasras for the years 1355 and 1356 Fasli and khatauni errata list for the year 1356 Fasli.