Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

Bombay Presidency - Subsection

Section 111(2)(b) in The Bombay Forest Rules, 1942

(b)in any other case, by the State Government.]