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Supreme Court - Daily Orders

Ku. Chhaya Bhaskarrao Parate vs The Schedule Tribe Certificate ... on 24 August, 2023

     ITEM NO.27                  REGISTRAR COURT. 1            SECTION IX

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS


                         BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (C)              No(s).   1398/2023

     KU. CHHAYA BHASKARRAO PARATE                                   Petitioner(s)

                                               VERSUS

     THE SCHEDULE TRIBE CERTIFICATE SCRUTINY COMMITTEE & ORS.
                                                        Respondent(s)

     (IA No.10698/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.10702/2023-EXEMPTION FROM FILING O.T.
      IA No. 10698/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 10702/2023 - EXEMPTION FROM FILING O.T.) Date : 24-08-2023 These matters were called on for hearing today.

For Petitioner(s) Ms. Sakshi Kakkar, AOR Mr. Shakti Singh, Adv.

Mr. R Karthik, Adv.

For Respondent(s) Mr. Yuvraj Gaikwad, Adv.

Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Bharat Bagla, Adv.

Mr. Sourav Singh, Adv.

Mr. Aditya Krishna, Adv.

Mr. Piyush Sharma, AOR Mr. Shivam Dubey, Adv.

Mr. Anuj Sharma, Adv.

Signature Not Verified

Mr. Pratik R. Bombarde, AOR Digitally signed by PRIYANKA MALIK Date: 2023.08.26 11:38:29 IST Reason: contd….

-2-

UPON hearing the counsel the Court made the following O R D E R Respondent Nos.1 and 3 have failed to file counter affidavit, despite last opportunity having been granted, as such, further opportunity stands declined.

Ld. counsel for respondent No.2 prays for and is granted four weeks’ time, as last opportunity, for filing counter affidavit.

At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for listing before the Hon’ble Court, as per rules.

H. SHASHIDHARA SHETTY Registrar