Delhi High Court - Orders
Torrent Pharmaceuticals Ltd vs Bristol - Myers Squibb Holdings & Ors on 15 March, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~S-45 to 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 371/2019 & CM APPLs.54379-54380/2019
and 22992/2021
TORRENT PHARMACEUTICALS LTD ..... Appellant
Through: Mr.Tahir A.J., Advocate.
versus
BRISTOL - MYERS SQUIBB HOLDINGS & ORS. ..... Respondents
Through: Mr.Sudhir Chandra, Sr.Advocate with
Mr.Pravin Anand, Mr.Prachi
Agarwal, Ms.Ridhi Bajaj and
Ms.Richa Bhargava, Advocates.
+ FAO(OS)(COMM) 372/2019 & CM APPLs.54381/2019 and
54384/2019
CIPLA LIMITED ..... Appellant
Through: Mr.Vrinda Pathak, Advocate with
Mr.Vikram Singh Dalal, Advocate.
versus
BRISTOL MYERS SQUIBB HOLDING IRELAND UNLIMITED
COMPANY & ORS. ..... Respondents
Through: Mr.Sudhir Chandra, Sr.Advocate with
Mr.Pravin Anand, Mr.Prachi
Agarwal, Ms.Ridhi Bajaj and
Ms.Richa Bhargava, Advocates.
+ FAO(OS) (COMM) 377/2019 & CM APPL.55401/2019
EMCURE PHARMACEUTICALS LIMITED ..... Appellant
Through: Ms.Malvika Kalra, Advocate with
Mr.Pranav Sarthi, Advocate.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:17.03.2022
16:57:52
Mr.Avinash Sharma, Advocate with
Mr.R.Abhishek, Advocate.
versus
BRISTORL-MYERS SQUIBB HOLDINGS & ORS ..... Respondents
Through: Mr.Sudhir Chandra, Sr.Advocate with
Mr.Pravin Anand, Mr.Prachi
Agarwal, Ms.Ridhi Bajaj and
Ms.Richa Bhargava, Advocates.
+ FAO(OS) (COMM) 29/2020 & CM APPLs.5138/2020,
17195/2020, 21940/2021 and 21960/2021
BDR PHARMACEUTICALS INTERNATIONAL PVT LTD &
ANR. ..... Appellants
Through: Mr.Avinash Sharma, Advocate with
Mr.R.Abhishek, Advocate.
versus
BRISTOL -MYERS SQUIBB HOLDINGS IRELAND UNLIMITED
COMPANY & ORS. ..... Respondents
Through: Mr.Sudhir Chandra, Sr.Advocate with
Mr.Pravin Anand, Mr.Prachi
Agarwal, Ms.Ridhi Bajaj and
Ms.Richa Bhargava, Advocates.
+ FAO(OS) (COMM) 3/2020 & CM APPLs.602/2020 and 20952-
20953/2021
INDOCO REMEDIES LTD ..... Appellant
Through: Ms.Manisha Singh, Advocate with
Mr.Abhai Pandey, Mr.Varun Sharma
and Mr.Gautam Kumar, Advocates.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:17.03.2022
16:57:52
BRISTOL MYERS SQUIBB HOLDINGS IRELAND UNLIMITED
COMPANY & ORS ..... Respondents
Through: Mr.Sudhir Chandra, Sr.Advocate with
Mr.Pravin Anand, Mr.Prachi
Agarwal, Ms.Ridhi Bajaj and
Ms.Richa Bhargava, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 15.03.2022 Present matters have been received by way of transfer. CM APPL.10235/2022 in FAO(OS) (COMM) 371/2019 (exemption) Allowed, subject to all just exceptions. Accordingly, the application stands disposed of. CM APPL.10234/2022 in FAO(OS) (COMM) 371/2019 In the present application, the applicant has sought tagging of the present appeals along with FAO(OS)(COMM) Nos.102/2021, 178/2021 and 119/2021.
Issue notice. Learned counsel for the non-applicants accept notice. They pray for and are permitted to file their reply affidavits within two weeks. Rejoinder affidavits, if any, be filed before the next date of hearing.
List on 18th April, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J MARCH 15, 2022/TS Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:17.03.2022 16:57:52