Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11C] [Entire Act] Bengal Presidency - Subsection Section 11C(1) in Bengal Medical Act, 1914 (1)The members of the Council shall constitute among themselves the Executive Committee to perform such functions as may be delegated to it by the Council.
