Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Jammu-Kashmir - Subsection Section 7(c) in The Jammu and Kashmir Legal Services Authorities Rules, 1998 (c)to exercise the powers as Member-Secretary in respect of Administrative House keeping, Finance and Budget matters as Head of the Department of Legal Services ;
