Madhya Pradesh High Court
Kec Injternational Limited vs M.P. Madhya Kshetra Vidyut Vitaran ... on 8 November, 2017
THE HIGH COURT OF MADHYA PRADESH AC-25-2016 sh (KEC INJTERNATIONAL LIMITED Vs M.P. MADHYA KSHETRA VIDYUT VITARAN CO.LTD.) e 12 ad Jabalpur, Dated : 08-11-2017 Pr As jointly prayed, list this matter in the month of January, 2018.
a hy (SUJOY PAUL) ad JUDGE M of Biswal rt ou SHIBA NARAYAN BISWAL C 2017.11.08 14:58:53 h +05'30' ig H