Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Arunachal Pradesh - Subsection Section 55(1) in Venkateshwara Open University Act, 2012 (1)The Competent Authority of the University may make rules for all or any of the provisions of this Act, as may be deemed expedient, to carry out the provisions of the Act.
