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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1) in Karnataka Prevention of Slaughter and Preservation of Cattle (Transportation of cattle) Rules, 2021

(1)Every person who intends to transport any cattle in any form or means of transport for the bonafide agricultural or animal husbandry purpose shall do so only if the cattle being transported is accompanied by a transport certificate, Ownership document and Veterinary first-aid equipment: