Punjab-Haryana High Court
State Of Punjab vs Naib Singh And Others on 4 December, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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RFA No.292 of 1993 Date of decision: 04.12.2008 **** State of Punjab . . . . Appellant(s) Vs. Naib Singh and others . . . . Respondent(s) **** CORAM : HON'BLE MR.JUSTICE RAKESH KUMAR JAIN **** Present: Mr.N.S. Pawar, Addl. A.G. Punjab, for the appellant(s). Mr.R.B.S. Chahal, Advocate, for the respondent(s).
**** RAKESH KUMAR JAIN J.
For orders see RFA No.288 of 1993 titled as "State of Punjab Vs. Bachni and others"
(RAKESH KUMAR JAIN) 04.12.2008 JUDGE vivek