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State of Rajasthan - Section

Section 17 in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

17. Dean of Faculty.

(1)There shall be a Dean for each of the Faculties specified in Statutes 5.
(2)The senior most teacher in the Faculty shall be appointed as a Dean of Faculty by the President in consultation with the Chairperson for a period of three years.
(3)The Dean of Faculty shall have the following powers and functions, namely:-
(a)to advise the President on any matter referred to him;
(b)to take active interest in inter-Departmental or inter-Faculty research activities or programmes relating to his Faculty;
(c)to be responsible for drawing up the courses of study, scheme of examination and framing the syllabi of different subjects prescribed for the various Departments in the Faculty;
(d)to be responsible for the maintenance of high standard of teaching in the Faculty and to cooperate with the Dean of other Faculties in the matter of inter-Faculty teaching arrangements, syllabi of subjects and courses of study;
(e)to assist the President in fixing the dates of the commencement and the conduct of University examinations, and
(f)to be responsible for the faithful observance of all Statutes, Ordinances, Regulations, Rules and Resolutions of the Board and the Academic Council relating to academic matters applicable to the Faculty.
Part-VII Registrar