Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] Bombay Presidency - Subsection Section 115(e) in The Bombay Forest Rules, 1942 (e)receive, consider and when such reference is necessary, refer to the State Government, with their own views, in each case, all reports respecting forest matters submitted to them, whether from the Revenue or from the Forest Department.