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Delhi High Court - Orders

Ayur United Care Llp vs Union Of India & Anr on 13 October, 2023

Author: C. Hari Shankar

Bench: C.Hari Shankar

                             $~20 to 30
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C)-IPD 61/2021
                                       AYUR UNITED CARE LLP                 ..... Petitioner
                                                    Through: Mr. N. Mahabir, Mr. P.C. Arya,
                                                    Mr. Udit Gupta and Mr. Noopur Biswas,
                                                    Advs.

                                                                            versus

                                       UNION OF INDIA & ANR.                 ..... Respondents
                                                     Through: Mr.       Harish      Vaidyanathan
                                                     Shankar, CGSC with Mr. Srish Kumar
                                                     Mishra, Mr. Sagar Mehlawat, Mr. Alexander
                                                     Mathai Paikaday, Mr. Sriram and Mr.
                                                     Krishnan V, Advs.
                                                     Mr. J. Sai Deepak, Mr. Afzal B. Khan and
                                                     Mr. Samik Mukherjee, Advocates for R-2
                                                     Mr. Ajay Sahni, Mr. Ankit Sahni, Mr.
                                                     Chirag Ahluwalia and Mr. Mohit Maru,
                                                     Advs.

                             +         W.P.(C)-IPD 63/2021 & CM APPL. 15721/2013
                                       AYUR UNITED CARE LLP                ..... Petitioner
                                                    Through: Mr. N. Mahabir, Mr. P.C. Arya
                                                    and Mr. Noopur Biswas, Advs.

                                                                            versus

                                       UNION OF INDIA & ANR.                 ..... Respondents
                                                     Through: Mr.       Harish      Vaidyanathan
                                                     Shankar, CGSC with Mr. Srish Kumar
                                                     Mishra, Mr. Sagar Mehlawat, Mr. Alexander
                                                     Mathai Paikaday, Mr. Sriram and Mr.
                                                     Krishnan V, Advs.

                             +         W.P.(C)-IPD 78/2021, CM APPL. 12922/2013 & CM APPL.
                                       12924/2013

                                       AYUR UNITED CARE LLP                                                                ..... Petitioner
                             W.P.(C)-IPD 61/2021 & other connected matters                                                            Page 1 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/10/2023 at 16:26:47
                                                                             Through: Mr. N. Mahabir, Mr. P.C. Arya
                                                                            and Mr. Noopur Biswas, Advs.
                                                                            versus

                                       UNION OF INDIA & ANR.                 ..... Respondents
                                                     Through: Mr.       Harish      Vaidyanathan
                                                     Shankar, CGSC with Mr. Srish Kumar
                                                     Mishra, Mr. Sagar Mehlawat, Mr. Alexander
                                                     Mathai Paikaday, Mr. Sriram and Mr.
                                                     Krishnan V, Advs.
                                                     Mr. Arvind Varma, Sr. Adv. with Mr. J. Sai
                                                     Deepak, Mr. Afzal B. Khan, Mr. Samik
                                                     Mukherjee and Mr. Debjyoti Sarkar,
                                                     Advocates for R-2


                             +         W.P.(C)-IPD 80/2021, CM APPL. 12929/2013 & CM APPL.
                                       12931/2013

                                       AYUR UNITED CARE LLP                 ..... Petitioner
                                                    Through: Mr. N. Mahabir, Mr. P.C. Arya
                                                    and Mr. Noopur Biswas, Advs.

                                                                            versus

                                       UNION OF INDIA & ANR.                 ..... Respondents
                                                     Through: Mr.       Harish      Vaidyanathan
                                                     Shankar, CGSC with Mr. Srish Kumar
                                                     Mishra, Mr. Sagar Mehlawat, Mr. Alexander
                                                     Mathai Paikaday, Mr. Sriram and Mr.
                                                     Krishnan V, Advs.
                                                     Mr. Arvind Varma, Sr. Adv. with Mr. J. Sai
                                                     Deepak, Mr. Afzal B. Khan, Mr. Samik
                                                     Mukherjee and Mr. Debjyoti Sarkar,
                                                     Advocates for R-2


                             +         W.P.(C)-IPD 86/2021 & CM APPL. 12916/2013
                                       AYUR UNITED CARE LLP                  ..... Petitioner
                                                    Through: Mr. N. Mahabir, Mr. P.C. Arya
                                                    and Mr. Noopur Biswas, Advs.
                             W.P.(C)-IPD 61/2021 & other connected matters                                                 Page 2 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/10/2023 at 16:26:47
                                                                             versus

                                       UNION OF INDIA & ANR.                 ..... Respondents
                                                     Through: Mr.       Harish      Vaidyanathan
                                                     Shankar, CGSC with Mr. Srish Kumar
                                                     Mishra, Mr. Sagar Mehlawat, Mr. Alexander
                                                     Mathai Paikaday, Mr. Sriram and Mr.
                                                     Krishnan V, Advs.
                                                     Mr. Arvind Varma, Sr. Adv. with Mr. J. Sai
                                                     Deepak, Mr. Afzal B. Khan, Mr. Samik
                                                     Mukherjee and Mr. Debjyoti Sarkar,
                                                     Advocates for R-2


                             +         W.P.(C)-IPD 65/2021, CM APPL. 2842/2010, CM APPL.
                                       17123/2017, I.A. 2520/2022, I.A. 2539/2022 & I.A. 2544/2022

                                       M H POLYMERS PVT.LTD.                   ..... Petitioner
                                                    Through: Mr. Sushant Singh, Mr. Akshat
                                                    Gupta, Mr. Saurav Pattanaik and Mr. Piyush
                                                    Kumar, Advs.

                                                                            versus

                                       UNION OF INDIA & ORS.                  ..... Respondents
                                                     Through: Mr. Vikram Jetly, CGSC with
                                                     Ms. Shreya Jetly, Advs. for R-1
                                                     Mr. Akhil Sibal, Sr. Advocate as Amicus
                                                     Curiae with Ms. Asavari Jain and Ms.
                                                     Sanya, Advs.
                                                     Mr. Harish Vaidyanathan Shankar, CGSC
                                                     with Mr. Srish Kumar Mishra, Mr. Sagar
                                                     Mehlawat, Mr. Alexander Mathai Paikaday,
                                                     Mr. Sriram and Mr. Krishnan V, Advs.


                             +         W.P.(C)-IPD 75/2021
                                       THREE N-PRODUCT PVT LTD              ..... Petitioner
                                                    Through: Mr. N. Mahabir, Mr. P.C. Arya
                                                    and Mr. Noopur Biswas, Advs.
                             W.P.(C)-IPD 61/2021 & other connected matters                                                 Page 3 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/10/2023 at 16:26:48
                                                                             versus

                                       UNION OF INDIA & ANR.            ..... Respondents
                                                     Through: Mr.       Harish     Vaidyanathan
                                                     Shankar, CGSC with Mr. Srish Kumar
                                                     Mishra, Mr. Sagar Mehlawat, Mr. Alexander
                                                     Mathai Paikaday, Mr. Sriram and Mr.
                                                     Krishnan V, Advs.
                                                     Mr. J. Sai Deepak, Mr. Afzal B. Khan and
                                                     Mr. Samik Mukherjee, Advocates for R-2
                                                     Mr. Ajay Sahni, Mr. Ankit Sahni, Mr.
                                                     Chirag Ahluwalia and Mr. Mohit Maru,
                                                     Advs.

                             +         W.P.(C)-IPD 87/2021
                                       AYUR UNITED CARE LLP                ..... Petitioner
                                                    Through: Mr. N. Mahabir, Mr. P.C. Arya
                                                    and Mr. Noopur Biswas, Advs.

                                                                            versus

                                       UNION OF INDIA AND ORS                ..... Respondents
                                                     Through: Mr.       Harish      Vaidyanathan
                                                     Shankar, CGSC with Mr. Srish Kumar
                                                     Mishra, Mr. Sagar Mehlawat, Mr. Alexander
                                                     Mathai Paikaday, Mr. Sriram and Mr.
                                                     Krishnan V, Advs.

                             +         W.P.(C)-IPD 95/2021, CM APPL. 12935/2013 & CM APPL.
                                       12937/2013

                                       THREE N-PRODUCTS PVT TLD              ..... Petitioner
                                                    Through: Mr. N. Mahabir, Mr. P.C. Arya
                                                    and Mr. Noopur Biswas, Advs.

                                                                            versus

                                       UNION OF INDIA & ANR.             ..... Respondents
                                                     Through: Mr.   Harish      Vaidyanathan
                                                     Shankar, CGSC with Mr. Srish Kumar
                             W.P.(C)-IPD 61/2021 & other connected matters                                                 Page 4 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/10/2023 at 16:26:48
                                                                             Mishra, Mr. Sagar Mehlawat, Mr. Alexander
                                                                            Mathai Paikaday, Mr. Sriram and Mr.
                                                                            Krishnan V, Advs.
                                                                            Mr. Arvind Varma, Sr. Adv. with Mr. J. Sai
                                                                            Deepak, Mr. Afzal B. Khan, Mr. Samik
                                                                            Mukherjee and Mr. Debjyoti Sarkar,
                                                                            Advocates for R-2

                             +         W.P.(C)-IPD 97/2021, CM APPL. 15749/2013 & CM APPL.
                                       15751/2013

                                       THREE N-PRODUCTS PVT. LTD           ..... Petitioner
                                                    Through: Mr. N. Mahabir, Mr. P.C. Arya
                                                    and Mr. Noopur Biswas, Advs.

                                                                            versus

                                       UNION OF INDIA & ANR.                 ..... Respondents
                                                     Through: Mr.       Harish      Vaidyanathan
                                                     Shankar, CGSC with Mr. Srish Kumar
                                                     Mishra, Mr. Sagar Mehlawat, Mr. Alexander
                                                     Mathai Paikaday, Mr. Sriram and Mr.
                                                     Krishnan V, Advs.

                             +         W.P.(C)-IPD 98/2021

                                       THREE N-PRODUCT                      ..... Petitioner
                                                    Through: Mr. N. Mahabir, Mr. P.C. Arya
                                                    and Mr. Noopur Biswas, Advs.

                                                                            versus

                                       UNION OF INDIA & ANR.                 ..... Respondents
                                                     Through: Mr.       Harish      Vaidyanathan
                                                     Shankar, CGSC with Mr. Srish Kumar
                                                     Mishra, Mr. Sagar Mehlawat, Mr. Alexander
                                                     Mathai Paikaday, Mr. Sriram and Mr.
                                                     Krishnan V, Advs.
                                                     Mr. Ajay Sahni, Mr. Ankit Sahni, Mr.
                                                     Chirag Ahluwalia and Mr. Mohit Maru,
                                                     Advs. for R-2

                             W.P.(C)-IPD 61/2021 & other connected matters                                                 Page 5 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/10/2023 at 16:26:48
                                        CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                    ORDER

% 13.10.2023

1. Both sides have been heard.

2. Orders are reserved.

3. Mr. Sai Deepak has requested for permission to file additional submissions. He is permitted to do so within 24 hours. The submissions may be emailed to the Court Master after emailing copies to other learned Counsel who have appeared in the matter.

C. HARI SHANKAR, J.

OCTOBER 13, 2023 ar W.P.(C)-IPD 61/2021 & other connected matters Page 6 of 6 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 16:26:48