Delhi High Court - Orders
Ayur United Care Llp vs Union Of India & Anr on 13 October, 2023
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~20 to 30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C)-IPD 61/2021
AYUR UNITED CARE LLP ..... Petitioner
Through: Mr. N. Mahabir, Mr. P.C. Arya,
Mr. Udit Gupta and Mr. Noopur Biswas,
Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish Kumar
Mishra, Mr. Sagar Mehlawat, Mr. Alexander
Mathai Paikaday, Mr. Sriram and Mr.
Krishnan V, Advs.
Mr. J. Sai Deepak, Mr. Afzal B. Khan and
Mr. Samik Mukherjee, Advocates for R-2
Mr. Ajay Sahni, Mr. Ankit Sahni, Mr.
Chirag Ahluwalia and Mr. Mohit Maru,
Advs.
+ W.P.(C)-IPD 63/2021 & CM APPL. 15721/2013
AYUR UNITED CARE LLP ..... Petitioner
Through: Mr. N. Mahabir, Mr. P.C. Arya
and Mr. Noopur Biswas, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish Kumar
Mishra, Mr. Sagar Mehlawat, Mr. Alexander
Mathai Paikaday, Mr. Sriram and Mr.
Krishnan V, Advs.
+ W.P.(C)-IPD 78/2021, CM APPL. 12922/2013 & CM APPL.
12924/2013
AYUR UNITED CARE LLP ..... Petitioner
W.P.(C)-IPD 61/2021 & other connected matters Page 1 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/10/2023 at 16:26:47
Through: Mr. N. Mahabir, Mr. P.C. Arya
and Mr. Noopur Biswas, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish Kumar
Mishra, Mr. Sagar Mehlawat, Mr. Alexander
Mathai Paikaday, Mr. Sriram and Mr.
Krishnan V, Advs.
Mr. Arvind Varma, Sr. Adv. with Mr. J. Sai
Deepak, Mr. Afzal B. Khan, Mr. Samik
Mukherjee and Mr. Debjyoti Sarkar,
Advocates for R-2
+ W.P.(C)-IPD 80/2021, CM APPL. 12929/2013 & CM APPL.
12931/2013
AYUR UNITED CARE LLP ..... Petitioner
Through: Mr. N. Mahabir, Mr. P.C. Arya
and Mr. Noopur Biswas, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish Kumar
Mishra, Mr. Sagar Mehlawat, Mr. Alexander
Mathai Paikaday, Mr. Sriram and Mr.
Krishnan V, Advs.
Mr. Arvind Varma, Sr. Adv. with Mr. J. Sai
Deepak, Mr. Afzal B. Khan, Mr. Samik
Mukherjee and Mr. Debjyoti Sarkar,
Advocates for R-2
+ W.P.(C)-IPD 86/2021 & CM APPL. 12916/2013
AYUR UNITED CARE LLP ..... Petitioner
Through: Mr. N. Mahabir, Mr. P.C. Arya
and Mr. Noopur Biswas, Advs.
W.P.(C)-IPD 61/2021 & other connected matters Page 2 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/10/2023 at 16:26:47
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish Kumar
Mishra, Mr. Sagar Mehlawat, Mr. Alexander
Mathai Paikaday, Mr. Sriram and Mr.
Krishnan V, Advs.
Mr. Arvind Varma, Sr. Adv. with Mr. J. Sai
Deepak, Mr. Afzal B. Khan, Mr. Samik
Mukherjee and Mr. Debjyoti Sarkar,
Advocates for R-2
+ W.P.(C)-IPD 65/2021, CM APPL. 2842/2010, CM APPL.
17123/2017, I.A. 2520/2022, I.A. 2539/2022 & I.A. 2544/2022
M H POLYMERS PVT.LTD. ..... Petitioner
Through: Mr. Sushant Singh, Mr. Akshat
Gupta, Mr. Saurav Pattanaik and Mr. Piyush
Kumar, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikram Jetly, CGSC with
Ms. Shreya Jetly, Advs. for R-1
Mr. Akhil Sibal, Sr. Advocate as Amicus
Curiae with Ms. Asavari Jain and Ms.
Sanya, Advs.
Mr. Harish Vaidyanathan Shankar, CGSC
with Mr. Srish Kumar Mishra, Mr. Sagar
Mehlawat, Mr. Alexander Mathai Paikaday,
Mr. Sriram and Mr. Krishnan V, Advs.
+ W.P.(C)-IPD 75/2021
THREE N-PRODUCT PVT LTD ..... Petitioner
Through: Mr. N. Mahabir, Mr. P.C. Arya
and Mr. Noopur Biswas, Advs.
W.P.(C)-IPD 61/2021 & other connected matters Page 3 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/10/2023 at 16:26:48
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish Kumar
Mishra, Mr. Sagar Mehlawat, Mr. Alexander
Mathai Paikaday, Mr. Sriram and Mr.
Krishnan V, Advs.
Mr. J. Sai Deepak, Mr. Afzal B. Khan and
Mr. Samik Mukherjee, Advocates for R-2
Mr. Ajay Sahni, Mr. Ankit Sahni, Mr.
Chirag Ahluwalia and Mr. Mohit Maru,
Advs.
+ W.P.(C)-IPD 87/2021
AYUR UNITED CARE LLP ..... Petitioner
Through: Mr. N. Mahabir, Mr. P.C. Arya
and Mr. Noopur Biswas, Advs.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish Kumar
Mishra, Mr. Sagar Mehlawat, Mr. Alexander
Mathai Paikaday, Mr. Sriram and Mr.
Krishnan V, Advs.
+ W.P.(C)-IPD 95/2021, CM APPL. 12935/2013 & CM APPL.
12937/2013
THREE N-PRODUCTS PVT TLD ..... Petitioner
Through: Mr. N. Mahabir, Mr. P.C. Arya
and Mr. Noopur Biswas, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish Kumar
W.P.(C)-IPD 61/2021 & other connected matters Page 4 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/10/2023 at 16:26:48
Mishra, Mr. Sagar Mehlawat, Mr. Alexander
Mathai Paikaday, Mr. Sriram and Mr.
Krishnan V, Advs.
Mr. Arvind Varma, Sr. Adv. with Mr. J. Sai
Deepak, Mr. Afzal B. Khan, Mr. Samik
Mukherjee and Mr. Debjyoti Sarkar,
Advocates for R-2
+ W.P.(C)-IPD 97/2021, CM APPL. 15749/2013 & CM APPL.
15751/2013
THREE N-PRODUCTS PVT. LTD ..... Petitioner
Through: Mr. N. Mahabir, Mr. P.C. Arya
and Mr. Noopur Biswas, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish Kumar
Mishra, Mr. Sagar Mehlawat, Mr. Alexander
Mathai Paikaday, Mr. Sriram and Mr.
Krishnan V, Advs.
+ W.P.(C)-IPD 98/2021
THREE N-PRODUCT ..... Petitioner
Through: Mr. N. Mahabir, Mr. P.C. Arya
and Mr. Noopur Biswas, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish Kumar
Mishra, Mr. Sagar Mehlawat, Mr. Alexander
Mathai Paikaday, Mr. Sriram and Mr.
Krishnan V, Advs.
Mr. Ajay Sahni, Mr. Ankit Sahni, Mr.
Chirag Ahluwalia and Mr. Mohit Maru,
Advs. for R-2
W.P.(C)-IPD 61/2021 & other connected matters Page 5 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/10/2023 at 16:26:48
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 13.10.2023
1. Both sides have been heard.
2. Orders are reserved.
3. Mr. Sai Deepak has requested for permission to file additional submissions. He is permitted to do so within 24 hours. The submissions may be emailed to the Court Master after emailing copies to other learned Counsel who have appeared in the matter.
C. HARI SHANKAR, J.
OCTOBER 13, 2023 ar W.P.(C)-IPD 61/2021 & other connected matters Page 6 of 6 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 16:26:48