Delhi High Court - Orders
Masoodpur Dairy Residents Welfare ... vs Uoi & Ors on 29 January, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12405/2006
MASOODPUR DAIRY RESIDENTS WELFARE ASSOCIATION
.....Petitioner
Through: Ms. Gunjan Sinha Jain and Ms.
Muskaan Gopal, Advs
versus
UOI & ORS.
.....Respondent
Through: Ms. Prabhsahay Kaur, SC with Mr.
Aditya Verma, Adv.
Mr. Anuj Chaturvedi, Ms. Richa
Dhawan, Ms. Yashita Jain, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 29.01.2026
List on 06.05.2026.
JASMEET SINGH, J
JANUARY 29, 2026
This is a digitally signed order.
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