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Delhi High Court - Orders

Masoodpur Dairy Residents Welfare ... vs Uoi & Ors on 29 January, 2026

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~18
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 12405/2006
                                    MASOODPUR DAIRY RESIDENTS WELFARE ASSOCIATION
                                                                                                              .....Petitioner
                                                                  Through:            Ms. Gunjan Sinha Jain and Ms.
                                                                                      Muskaan Gopal, Advs

                                                                  versus

                                    UOI & ORS.
                                                                                                           .....Respondent
                                                                  Through:             Ms. Prabhsahay Kaur, SC with Mr.
                                                                                       Aditya Verma, Adv.
                                                                                       Mr. Anuj Chaturvedi, Ms. Richa
                                                                                      Dhawan, Ms. Yashita Jain, Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                                  ORDER
                          %                                       29.01.2026



                                    List on 06.05.2026.


                                                                                                              JASMEET SINGH, J
                                    JANUARY 29, 2026




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2026 at 20:47:05