Gujarat High Court
Jyoti W/O Harpreet Singh Bagai vs Harpreet Singh S/O Sarabjit Singh Bagai on 17 December, 2019
Author: R.M.Chhaya
Bench: R.M.Chhaya, Paresh Upadhyay
C/FA/4556/2018 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR MAINTENANCE) NO. 1 of 2018
In R/FIRST APPEAL NO. 4556 of 2018
With
CIVIL APPLICATION (FOR STAY) NO. 2 of 2018
In R/FIRST APPEAL NO. 4556 of 2018
==========================================================
JYOTI W/O HARPREET SINGH BAGAI Versus HARPREET SINGH S/O SARABJIT SINGH BAGAI ========================================================== Appearance:
MR AR GUPTA for the PETITIONER(s) No. MR BHARAT R PANDYA for the RESPONDENT(s) No. VAIBHAV N SEVAK for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA and HONOURABLE MR.JUSTICE PARESH UPADHYAY Date : 17/12/2019 IA ORDER (PER : HONOURABLE MR.JUSTICE R.M.CHHAYA) Mr. Rushi Barot, learned advocate for Mr. Bharat Pandya states that following cheques have been given towards maintenance Sr.No. Bank Name Cheque No. Date
1. IDFC Bank 000036 20.10.2019
2. IDFC Bank 000037 20.11.2019
3. IDFC Bank 000038 20.12.2019
4. IDFC Bank 000039 20.01.2020
5. IDFC Bank 000040 20.02.2020
6. IDFC Bank 000041 20.03.2020
7. IDFC Bank 000042 20.04.2020
8. IDFC Bank 000043 20.05.2020
9. IDFC Bank 000044 20.06.2020
10. IDFC Bank 000045 20.07.2020 Page 1 of 2 Downloaded on : Tue Dec 17 23:29:49 IST 2019 C/FA/4556/2018 IA ORDER Ms.Nisha, learned advocate for Mr. A.R. Gupta states that those cheques have been received. S.O. to 08.01.2020.
(R.M.CHHAYA, J) (PARESH UPADHYAY, J) BIJOY B. PILLAI Page 2 of 2 Downloaded on : Tue Dec 17 23:29:49 IST 2019