Calcutta High Court (Appellete Side)
Guljar Begam @ Gulzar Begum & Ors vs Unknown on 31 August, 2023
31.08.2023 C.R.M. (A) 3565 of 2023
SL. 39
Court No. 29
Suvayan
In Re: - An application for anticipatory bail under Section 438 of
(Allowed) the Code of Criminal Procedure filed in connection with Raiganj
Women Police Station Case No. 87 of 2023 dated 04.07.2023
under Sections 498A/325/307/34 of the IPC read with Sections
3/4 of the D.P. Act.
And
In the matter of: Guljar Begam @ Gulzar Begum & Ors.
....petitioners.
Mr. Kunal Ganguly
...for the petitioner.
Mr. S. G. Mukherji, PP
Mr. Aniket Mitra
Ms. Jonaki Saha
...for the State.
Mr. Nirupam Dhali
...for the de facto complainant.
1.Heard learned Counsel for both the parties.
2. The present petitioners are stated to be the parents-in-law and brother-in-law of the victim wife.
3. It is fairly submitted at the Bar that the injury sustained by the victim is simple in nature and main allegation is against the husband who is stated to be on regular interim bail.
4. Regard being had to such facts and submissions, factum of permanent residence of the petitioners, nature of allegation, nature of injury as discussed (Supra), the fact that there is always hope of compromise in matrimonial disputes and such compromise is always in the interest of the family and society and substantial progress in investigation, it is directed that each of the petitioner shall be released on bail by the Arresting Officer in the event of their arrest in the aforesaid P.S. case on such terms and conditions as deemed just and proper in the facts and circumstances of the case.
5. The concerned Arresting Officer is hereby directed to act upon 2 the server copy of this order.
6. Within 21 days from today each of the petitioner shall appear before the I.O. alongwith a server copy/certified copy of this order. If server copy is supplied, learned I.O. shall act upon that.
7. Accordingly, the prayer for the anticipatory bail is allowed.
8. The application being CRM (A) 3565 of 2023 is disposed of.
(Chitta Ranjan Dash, J.) (Partha Sarathi Sen, J.) 3