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State of Kerala - Section

Section 3 in Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980

3. Undertaking to vest in Government.

- Notwithstanding anything contained in any other law for the time being in force or in any contract or other document, with effect on and from the appointed day, the under taking shall, by virtue of this Act, stand transferred to and vest in the Government.