Rajasthan High Court - Jodhpur
Nirmal Kumar Jain vs Nuclear Power Corp. Of India (Npcil) on 11 May, 2023
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 12953/2021 Nirmal Kumar Jain
----Petitioner Versus Nuclear Power Corp. Of India (Npcil)
----Respondent For Petitioner(s) : Mr. Achraj Singh for Mr. R.S. Saluja For Respondent(s) : Mr. Pushkar Taiminee for Mr. Sanjay Nahar JUSTICE DINESH MEHTA Order 11/05/2023 Learned counsel for the respondents prays for and is granted four weeks' time to file reply.
(DINESH MEHTA),J 197-Mak/-
(Downloaded on 11/05/2023 at 11:24:43 PM)Powered by TCPDF (www.tcpdf.org)