Bombay High Court
Smt.Sheetal Alias Urvashi Deepak ... vs Shri.Deepak Govindram Bhatija on 10 January, 2020
Bench: K. K. Tated, Sarang V. Kotwal
Trusha T.
Mohite
Digitally signed by
Trusha T. Mohite
Date: 2020.01.15
11:58:15 +0530
508 ia1-19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO.1 OF 2019
IN
REVIEW PETITION (ST.) NO.30514 OF 2019
IN
FIRST APPEAL NO.180 OF 2017
Sheetal Alias Urvashi Deepak Bhatija .. Applicant
vs.
Deepak Govindram Bhatija .. Respondent
Mr.Ajinkya M. Udane for the Applicant CORAM : K. K. TATED & SARANG V. KOTWAL, JJ DATE : JANUARY 10, 2020 P.C.:
. Not on board. At the request of learned counsel for the Applicant, matter is taken on board for urgent order.
2 Heard.
3 By this Interim Application, Applicant is seeking condonation of 12 days delay in fling Review Petition to review Mohite 1/2 508 ia1-19.doc the order dated 17.10.2019 passed by this court (Coram: Akil Kureshi & S.J. Kathawalla, JJ.).
4 Registry is directed to verify and place the matter before appropriate bench on 31.01.2020.
(SARANG V. KOTWAL, J.) (K.K.TATED, J.) Mohite 2/2