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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(5)(iii) in Chhattisgarh Vishesh Kshetra (Achal Sampatti ka Vyayan) Niyam, 2008

(iii)Tenders which shall be essentially sealed, after opening of them and after retaining the amount of security of the two highest tenderers, the amount of security of other tenderers shall be refunded.