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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987

(2)'Active Service' - Active Service for the purpose of these rules, includes besides time spent on duty, all kinds of leave as given in Chapter 8 of the Punjab Civil Service Rules, Volume I, Part I, except extraordinary leave taken otherwise than on medical certificate.