Bombay High Court
Subhas Vasant Madhavi vs Senior Planner (Mmrda) on 18 January, 2024
Author: G.S. Patel
Bench: G.S. Patel
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 15312 OF 2023
Subhas Vasant Madhavi ....PETITIONER
V/S
Senior Planner (mmrda) ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 18th January, 2024 P.C. :
Due to paucity of time, stand over to 06/02/2024. Interim order, if any, to continue till then.
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