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Bombay High Court

Subhas Vasant Madhavi vs Senior Planner (Mmrda) on 18 January, 2024

Author: G.S. Patel

Bench: G.S. Patel

                                                                                 Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 15312 OF 2023

 Subhas Vasant Madhavi                                   ....PETITIONER
             V/S
 Senior Planner (mmrda)                                ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 18th January, 2024 P.C. :

Due to paucity of time, stand over to 06/02/2024. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 19/01/2024 ::: Downloaded on - 20/01/2024 03:39:56 :::