Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 35 in Oil Industry (Development) Rules, 1975 35. Head Office of the Board. - The Head Office of the Board shall be at New Delhi or at such other place as the Central Government may, from time to time, direct.
