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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(3) in Uttarakhand Water Management and Regulatory Act, 2013

(3)The Chairperson shall, before entering upon his office, make and subscribe and oath of office and secrecy before the Government or any other person nominated by him and every member before the Chairperson in such form as may be prescribed.