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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(c) in The Sree Saraswaty Press Limited (Acquisition And Transfer Of Undertakings) Act, 1984

(c)"Company" means Sree Saraswaty Press Limited, being a company as defined in the Companies Act, 1956, and having its registered office at 32, Acharya Prafulla Chandra Road, Calcutta 700009;