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State of Andhra Pradesh - Section

Section 26 in Andhra Pradesh Value Added Tax Appellate Tribunal Regulations, 2005

26. Scale of search fees.

- When the document applied for belong to a year, previous to the current calendar year, a search fee in court-fee stamps, shall be affixed to the application, according to the following scale:-
(a)Fee payable for the first document or entry applied for or, if only one document or entiy is applied form, for that document or entry-Five Rupees.
(b)Fee payable for every document or entry other than the first included in the same application and connected with the same subject - Two Rupees.