Bombay High Court
Shamrao Vitthal Tevare vs The State Of Maharashtra on 5 December, 2019
Author: Prakash D. Naik
Bench: Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 2887 OF 2019
Shamrao Vitthal Tevare ....Applicant
V/S
The State Of Maharashtra ....Respondent
CORAM : PRAKASH D. NAIK, J DATE : 5th December, 2019 P.C. :
Due to paucity of time the matter is adjourned to 07/01/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 06/12/2019 ::: Downloaded on - 07/12/2019 00:38:56 :::