Madras High Court
S.Kumarasan (Minor) vs The Commissioner on 28 November, 2022
Author: R.Subramanian
Bench: R.Subramanian
W.P.No.29837 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 28.11.2022
CORAM:
THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
AND
THE HONOURABLE MR.JUSTICE K.KUMARESH BABU
W.P.No.29837 of 2022
and
W.M.P.No.29226 of 2022
S.Kumarasan (Minor)
Represented by his father and
Natural Guardian Sarawanamoorthy ...Petitioner
Vs.
1.The Commissioner, Chennai Corporation,
Ripon Buildings,
Chennai – 600 003.
2.The Assistant Executive Engineer,
Zone – 7 Ward No.79,
Chennai Corporation,
Ambattur, Chennai – 600 053.
3.The Assistant Engineer,
Zone – 7, Ward No.79,
Bank Street, Rakki Theatre Back Side,
Chennai Corporation,
Ambattur, Chennai – 600 053.
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W.P.No.29837 of 2022
4.The CMDA,
Thalamuthu Natarajan Building,
Gandhi Irwin Road,
Egmore, Chennai – 600 008.
5.The Executive Engineer (O&M),
TANGEDCO
S.S.Complex, Ambit Park Road,
Near Industrial Estate Police Station,
Ambattur Industrial Estate,
Chennai – 600 058.
6.The Assistant Executive Engineer (O&M),
TANGEDCO,
Redhills Road, Banu Nagar, Pudhur,
Near N.K.Mahal, Ambattur, Chennai – 600 053.
7.The Assistant Engineer (O&M),
TANGEDCO,
Bank Street, Rakki Theatre Back Side,
Chennai Corporation, Ambattur, Chennai.
8.Karunanithi ...Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of India
seeking issuance of a Writ of Mandamus, directing the respondents 1 to 4 to
consider the petitioner's representation dated 08.12.2021 to regularize the
unauthorized construction of 213 sq.ft at Door No.21/9, Redhills Perambur
High Road, in Survey No.603/2A4A of Ambattur Village.
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W.P.No.29837 of 2022
For Petitioner : Dr.R.Sampathkumar
For Respondents : Mr.D.B.R.Prabhu,
Standing Counsel for R1 to R3
Mr.C.N.Vinobha,
Standing Counsel for R4
Mr.L.Jaivenkatesh,
Standing Counsel for R5 to R7
**********
ORDER
(Order of the Court was made by R.SUBRAMANIAN, J.) The petitioner challenges the action of the Corporation in locking and sealing of the building which measures about 213 sq.ft. The entire dispute seems to stem out of a personal hatred between the petitioner and his sister's husband one R.Karunanidhi viz., the 8th respondent herein.
2. Dr.R.Sampathkumar, learned counsel appearing for the petitioner has produced a copy of the special revision filed by him under Section 80A of the Tamil Nadu Town and Country Planning Act.
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3. Considering the pendency of the special revision and the fact that the entire violation is about 213 sq.ft, we do not see any justification for locking and sealing the premises. Hence, while directing the Government to dispose of the revision filed by the petitioner under Section 80A expeditiously, we direct the Corporation to remove the lock and seal and await disposal of the revision filed under Section 80A for further action.
4. Accordingly, this writ petition is disposed of. No costs.
Consequently, the connected miscellaneous petition is closed.
(R.S.M.,J.) (K.B.,J.)
28.11.2022
dsa
Index : No
Internet : Yes
Speaking order
Note:-Issue order copy by 29.11.2022.
4/6https://www.mhc.tn.gov.in/judis W.P.No.29837 of 2022 To:-
1.The Commissioner, Chennai Corporation, Ripon Buildings, Chennai – 600 003.
2.The Assistant Executive Engineer, Zone – 7 Ward No.79, Chennai Corporation, Ambattur, Chennai – 600 053.
3.The Assistant Engineer, Zone – 7, Ward No.79, Bank Street, Rakki Theatre Back Side, Chennai Corporation, Ambattur, Chennai – 600 053.
4.The CMDA, Thalamuthu Natarajan Building, Gandhi Irwin Road, Egmore, Chennai – 600 008.
5.The Executive Engineer (O&M), TANGEDCO S.S.Complex, Ambit Park Road, Near Industrial Estate Police Station, Ambattur Industrial Estate, Chennai – 600 058.
6.The Assistant Executive Engineer (O&M), TANGEDCO, Redhills Road, Banu Nagar, Pudhur, Near N.K.Mahal, Ambattur, Chennai – 600 053.
7.The Assistant Engineer (O&M), TANGEDCO, Bank Street, Rakki Theatre Back Side, Chennai Corporation, Ambattur, Chennai.5/6
https://www.mhc.tn.gov.in/judis W.P.No.29837 of 2022 R.SUBRAMANIAN, J.
and K.KUMARESH BABU, J.
dsa W.P.No.29837 of 2022 28.11.2022 6/6 https://www.mhc.tn.gov.in/judis